Allahabad High Court
Saurabh Gupta @ Hanuwa Gupta vs State Of U.P. on 12 April, 2023
Author: Rajeev Misra
Bench: Rajeev Misra
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 65 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 37798 of 2022 Applicant :- Saurabh Gupta @ Hanuwa Gupta Opposite Party :- State of U.P. Counsel for Applicant :- Jai Shanker Audichya,Ashish Dwivedi,Jayati Dave Counsel for Opposite Party :- G.A.,Akash Kishan,Ashok Gupta Hon'ble Rajeev Misra,J.
For orders, see order of date passed in connected Criminal Misc. Bail Application No. 31890 of 2022 (Raja Dwivedi @ Shivnaresh Dwivedi Vs. State of U.P.).
Order Date :- 12.4.2023 YK