Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Punjab - Subsection

Section 28(4) in Guru Angad Dev Veterinary and Animal Sciences University Act, 2005

(4)The Director of Extension Education shall be responsible to the Vice- Chancellor and shall prepare programmes for assisting farmers and housewives in applying results of scientific investigations to the solution of their problems.