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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of Tamilnadu - Subsection

Section 26(1)(b) in The Tamil Nadu Buildings (Lease and Rent Control) Rules, 1974

(b)if such, person is not found, by leaving it at his last known place of abode or business OT by giving or tendering it to some adult member of his family; or