Delhi High Court - Orders
Karix Mobile Pvt Ltd vs Wlc College India Ltd on 4 May, 2022
Author: C.Hari Shankar
Bench: C.Hari Shankar
$~47(Appellate)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA 1058/2019
KARIX MOBILE PVT LTD ..... Appellant
Through: Ms.Atmaja Tripathy and
Mr.Abhishek Malhotra, Advs.
versus
WLC COLLEGE INDIA LTD ..... Respondent
Through: None
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 04.05.2022 Admit.
C.HARI SHANKAR, J MAY 4, 2022/kr Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:06.05.2022 12:09:37