Himachal Pradesh High Court
Sher Singh vs . Hrtc on 12 September, 2022
Bench: Sabina, Sushil Kukreja
Sher Singh Vs. HRTC CWP No. 3065 of 2022 .
12.09.2022 Present: Mr. Raman Prashar, Advocate, for the petitioner.
Mr. Shyam Singh, Advocate, for the respondent.
Learned Counsel for the respondent seeks more time to file reply.
List again on 9th January, 2023.
( Sabina) Judge (Sushil Kukreja ) September 12, 2022 (ravinder) Judge ::: Downloaded on - 12/09/2022 20:05:58 :::CIS