Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 41 in The Orissa Forest Contract Rules, 1966

41. Payment of Depot Rent.

- The forest contractor shall pay rent for any Government forest land user by him outside the contract area at such rate as may be decided by the Divisional Forest Officer.