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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Chattisgarh - Subsection

Section 9(17) in Pandit Sundar Lal Sharma (Open) University Chhattisgarh Adhiniyam, 2004

(17)Kulpati shall have power to call the meetings of the Executive Council or Academic Council and any other authority of which he is the chairman or he can delegate this power to any other officer.