Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] Greater Bengaluru City Corporation - Section 29(1) in Bangalore Metropolitan Region Development Authority Act, 1985 (1)The State Government may, by notification, subject to the condition of previous publication, make rules to carry out the purposes of this Act.
