Section 27(3)(i) in The Geographical Indications Of Goods (Registration And Protection) Rules, 2002

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Union of India - Subsection

Section 27(3)(i) in The Geographical Indications Of Goods (Registration And Protection) Rules, 2002

(i)Where an application for the registration of a geographical indication consist of shape of goods or its packaging, the reproduction furnished shall consist of at least three different view of the geographical indication and a description by word of the geographical indication.

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Union of India - Subsection

Section 27(3)(i) in The Geographical Indications Of Goods (Registration And Protection) Rules, 2002