Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] Union of India - Subsection Section 9(12) in The Chemical Weapons Convention Rules, 2016 (12)The concerned agency shall submit to the Authority not later than twenty days, whenever there is any change in the chemicals for use as riot control agents in India.II. Inspections. -
