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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(c) in Orissa Public Distribution System (Control) Order, 2008

(c)"Agent Wholesaler" of Oil marketing company means a Wholesaler appointed by an Oil marketing company to obtain Kerosene from such company for sale to retailers and/or sub wholesalers under the Public Distribution System;