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[Cites 0, Cited by 0] [Section 293] [Entire Act]

State of West Bengal - Subsection

Section 293(a) in West Bengal Municipal Act, 1993

(a)that the buildings in that area are, by reason of disrepair or sanitary defects, unfit for human habitation or are, by reason of their bad arrangement or the narrowness of bad arrangement of the streets or the want of light, air, ventilation or proper conveniences. dangerous or injurious to the health of the inhabitants of the area, Or