Jharkhand High Court
Bihar State Mineral Development ... vs M/S Encon Builders (I) Pvt. Ltd on 28 May, 2020
Author: Anil Kumar Choudhary
Bench: Anil Kumar Choudhary
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Arb. Appeal No. 16 of 2011
Bihar State Mineral Development Corporation Limited & Anr.
... Appellants
Versus
M/s Encon builders (I) Pvt. Ltd., Ranchi ... Respondent
Coram: HON'BLE MR. JUSTICE ANIL KUMAR CHOUDHARY For the Appellants : Mr. A.K. Mehta, Adv. For the Respondent : Mr. Rohitashya Roy, Adv.
16 / 28.05.2020 Heard the parties through Video Conferencing.
Learned counsel for the respondent prays for time. Prayer for time is allowed as the last chance. Perusal of the record reveals that though this appeal has been admitted yet the Lower Court Record has not been called for.
Call for the Lower Court Records.
List this case after four weeks after the lockdown period is over.
(ANIL KUMAR CHOUDHARY, J.) Smita/-