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Jharkhand High Court

Bihar State Mineral Development ... vs M/S Encon Builders (I) Pvt. Ltd on 28 May, 2020

Author: Anil Kumar Choudhary

Bench: Anil Kumar Choudhary

            IN THE HIGH COURT OF JHARKHAND AT RANCHI
                             Arb. Appeal No. 16 of 2011


             Bihar State Mineral Development Corporation Limited & Anr.
                                                      ...        Appellants
                                       Versus

             M/s Encon builders (I) Pvt. Ltd., Ranchi     ...     Respondent

Coram: HON'BLE MR. JUSTICE ANIL KUMAR CHOUDHARY For the Appellants : Mr. A.K. Mehta, Adv. For the Respondent : Mr. Rohitashya Roy, Adv.

16 / 28.05.2020 Heard the parties through Video Conferencing.

Learned counsel for the respondent prays for time. Prayer for time is allowed as the last chance. Perusal of the record reveals that though this appeal has been admitted yet the Lower Court Record has not been called for.

Call for the Lower Court Records.

List this case after four weeks after the lockdown period is over.

(ANIL KUMAR CHOUDHARY, J.) Smita/-