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State of Gujarat - Section

Section 14 in Gujarat Shops and Establishments (Regulation of Employment and Conditions of Service) Act, 2019

14. Spread-over of hours of work.

- The spread-over of a worker in any shop or establishment shall not exceed ten and half hours in any day, and in case a worker entrusted with intermittent nature of work or urgent work, the spread-over shall not exceed twelve hours.