Supreme Court - Daily Orders
Fauzder Sheikh (Now Dead) vs Krishi Utpadan Mandi, Samiti Azamgarh on 16 September, 2019
Author: Hemant Gupta
Bench: Hemant Gupta
ITEM NO.38 COURT NO.9 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 2303/2019
FAUZDER SHEIKH (NOW DEAD) Petitioner(s)
VERSUS
KRISHI UTPADAN MANDI, SAMITI AZAMGARH & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.112537/2018-CONDONATION OF DELAY
IN FILING and IA No.112540/2018-APPLICATION FOR SUBSTITUTION and IA
No.112544/2018-SETTING ASIDE AN ABATEMENT and IA No.112536/2018-
PERMISSION TO FILE SLP/TP and IA No.112543/2018-CONDONATION OF
DELAY IN FILING SUBSTITUTION APPLN. and IA No.112538/2018-
CONDONATION OF DELAY IN REFILING
***only SC 16835 of 2018 to be listed before the Hon'ble Judge-in-
Chambers.
IA No. 112540/2018 - APPLICATION FOR SUBSTITUTION
IA No. 112543/2018 - CONDONATION OF DELAY IN FILING SUBSTITUTION
APPLN.
IA No. 112544/2018 - SETTING ASIDE AN ABATEMENT)
WITH
SLP(C) No. 16835/2018 (XI)
IA No. 25867/2019 - APPLICATION FOR SUBSTITUTION
IA No. 25870/2019 - CONDONATION OF DELAY IN FILING SUBSTITUTION
APPLN.
IA No. 71754/2019 - DELETING THE NAME OF PETITIONER/RESPONDENT
IA No. 38036/2018 - EXEMPTION FROM FILING O.T.
IA No. 118047/2018 - INTERVENTION/IMPLEADMENT
IA No. 25871/2019 - SETTING ASIDE AN ABATEMENT)
Date : 16-09-2019 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE HEMANT GUPTA
[IN CHAMBER]
For Petitioner(s) Mr. Umesh Babu Chaurasiya, Adv.
Mr. Umang Tripathi, Adv.
Mr. Anil Kumar, Adv.
Mr. Ankur R., Adv.
Mr. Kamal Mohan Gupta, AOR
For Respondent(s)
Signature Not Verified
Digitally signed by
RAJNI MUKHI
Date: 2019.09.19
Mr. Kamal Mohan Gupta, AOR
11:37:24 IST
Reason:
….2/-
- 2 -
UPON hearing the counsel the Court made the following
O R D E R
SLP(C) No. 16835/2018
Let notice be served upon respondent No.1 through the District Court.
Dasit, in addition, is also permitted. Issue notice on I.A. Nos. 118047/2018, 25867, 25870 and 25871/2019.
I.A. No. 71754/2019 is allowed. Name of respondent No.11 be deleted from the array of parties at the risk of the petitioners.
(RAJNI MUKHI) (PRADEEP KUMAR) SENIOR PERSONAL ASSISTANT BRANCH OFFICER