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Supreme Court - Daily Orders

Fauzder Sheikh (Now Dead) vs Krishi Utpadan Mandi, Samiti Azamgarh on 16 September, 2019

Author: Hemant Gupta

Bench: Hemant Gupta

     ITEM NO.38                           COURT NO.9               SECTION XI

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)              No(s).    2303/2019

     FAUZDER SHEIKH (NOW DEAD)                                         Petitioner(s)

                                                 VERSUS

     KRISHI UTPADAN MANDI, SAMITI AZAMGARH & ORS.                      Respondent(s)

     (FOR ADMISSION and I.R. and IA No.112537/2018-CONDONATION OF DELAY
     IN FILING and IA No.112540/2018-APPLICATION FOR SUBSTITUTION and IA
     No.112544/2018-SETTING ASIDE AN ABATEMENT and IA No.112536/2018-
     PERMISSION TO FILE SLP/TP and IA No.112543/2018-CONDONATION OF
     DELAY IN FILING SUBSTITUTION APPLN. and IA No.112538/2018-
     CONDONATION OF DELAY IN REFILING

     ***only SC 16835 of 2018 to be listed before the Hon'ble Judge-in-
     Chambers.
      IA No. 112540/2018 - APPLICATION FOR SUBSTITUTION
      IA No. 112543/2018 - CONDONATION OF DELAY IN FILING SUBSTITUTION
     APPLN.
      IA No. 112544/2018 - SETTING ASIDE AN ABATEMENT)
     WITH
     SLP(C) No. 16835/2018 (XI)
     IA No. 25867/2019 - APPLICATION FOR SUBSTITUTION
     IA No. 25870/2019 - CONDONATION OF DELAY IN FILING SUBSTITUTION
     APPLN.
     IA No. 71754/2019 - DELETING THE NAME OF PETITIONER/RESPONDENT
     IA No. 38036/2018 - EXEMPTION FROM FILING O.T.
     IA No. 118047/2018 - INTERVENTION/IMPLEADMENT
     IA No. 25871/2019 - SETTING ASIDE AN ABATEMENT)

     Date : 16-09-2019 These matters were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE HEMANT GUPTA
                                           [IN CHAMBER]

     For Petitioner(s)             Mr.   Umesh Babu Chaurasiya, Adv.
                                   Mr.   Umang Tripathi, Adv.
                                   Mr.   Anil Kumar, Adv.
                                   Mr.   Ankur R., Adv.
                                   Mr.   Kamal Mohan Gupta, AOR

     For Respondent(s)
Signature Not Verified

Digitally signed by
RAJNI MUKHI
Date: 2019.09.19
                                   Mr. Kamal Mohan Gupta, AOR
11:37:24 IST
Reason:




                                                                  ….2/-
                                 - 2 -



          UPON hearing the counsel the Court made the following
                            O R D E R
SLP(C) No. 16835/2018

Let notice be served upon respondent No.1 through the District Court.

Dasit, in addition, is also permitted. Issue notice on I.A. Nos. 118047/2018, 25867, 25870 and 25871/2019.

I.A. No. 71754/2019 is allowed. Name of respondent No.11 be deleted from the array of parties at the risk of the petitioners.

(RAJNI MUKHI) (PRADEEP KUMAR) SENIOR PERSONAL ASSISTANT BRANCH OFFICER