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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

UT Ladakh - Subsection

Section 22(1)(d) in The University of Ladakh Act, 2018

(d)save as otherwise provided in this Act to appoint officers (below the status of Joint Registrar and Deputy Librarian) and teachers (below the status of a Associate Professor) and to define their duties :