Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Maharashtra - Subsection

Section 28(1)(d) in Maharashtra Groundwater (Development and Management) Act, 2009

(d)enter any property including Government owned, with the right to investigate and make any measurements concerning the land or the water located on the surface or underground;