Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 427(1)] [Section 427] [Entire Act]

State of Odisha - Subsection

Section 427(1)(c) in The Orissa Municipal Corporation Act, 2003

(c)cause such lamps to be lighted by means of oil, gas, electricity or such other means as the Corporation shall, from time to time determine.