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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of West Bengal - Subsection

Section 3(1)(c) in The West Bengal Fire Services (Maintenance of Discipline) Act, 1974

(c)communicate with the press or publish or cause to be published any book, letter or other document except where such communication or publication is in bona fide discharge of his duties or is of a purely literary, artistic or scientific character or is of such nature as may be prescribed.