Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Uttarakhand - Subsection Section 8(1) in Uttarakhand Special Area (Planned Development and Promotion of Tourism) Act, 2013 (1)The Authority shall, as soon as may be, prepare a master plan for the Special area for which it has been constituted;
