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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 17(1)(iv) in The Jammu and Kashmir General Sales Tax Act, 1962

(iv)for default specified under clauses (d) and (e) a sum of rupees fifty for each day of default subject to the maximum of rupees on thousand ;