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[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of Andhra Pradesh - Subsection

Section 63(iii) in Andhra Pradesh Rules Under the Registration Act, 1908

(iii)A messenger presenting a document under Rule 25 (ii) shall not be required to prove his identity but shall, unless known personally to the Registering Officer, be required to sign and affix his thumb impression to the endorsement of presentation.