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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Andhra Pradesh - Subsection

Section 14(a) in Andhra Pradesh Motor Transport Workers Rules, 1963

(a)No person shall be eligible for appointment as an Inspector for the purposes of the Act, unless he possesses the following qualifications:-
(i)must be less than 25 years of age;
(ii)