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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(ii) in Andhra Pradesh Un-aided Non-Minority Professional Institutions (Regulations of Admissions into Under Graduate Medical and Dental Professional Courses) Rules, 2004

(ii)Category-B Seats (EAMCET ranking based management Seats) (25% of the total intake of the Seats) shall be filled by the Committee for Admissions appointed by the Competent Authority under these rules which shall include a nominee of the A.P. Private Medical and Dental Colleges Managements Association.