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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(k) in U.P. Street Vendors within the area of an Industrial Development Authority (Protection of Livelihood and Regulation of Street Vending) Rules, 2018

(k)to decide the standards regarding an area or a place or location to be made available to the vendors;
(J)to ensure continuation and upgradation of weekly markets;