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[Cites 0, Cited by 0] [Section 4(9)] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(9)(b) in The Orissa Irrigation Act, 1959

(b)all works, embankments, structures, supply and escape channels connected with such reservoirs, tanks, anicuts, dams, weirs, canals, barrages, channels, pipes, wells, tube-wells and artesian wells and all roads constructed for the purpose of facilitating the construction or maintenance of such reservoirs, tanks, anicut, dams, weirs, canals, barrages, channels, pipes, wells, tube-wells and artesian wells;