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[Cites 0, Cited by 0] [Section 23A] [Entire Act]

State of Rajasthan - Subsection

Section 23A(1) in Rajasthan High Court Staff Service Rules, 2002

(1)the persons having more than two children shall not be deemed to be disqualified for promotion so long as the number of children he/she has on the date of commencement of this rule does not increase.