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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(o) in The Regulations for Consumer Grievance Redressal Forum and Electricity Ombudsman, 2004

(o)Words and expressions used and not defined in these Regulations but defined in the Act, or the Consumer Protection Act, 1986 (£8 of 1986) shall have the meanings respectively assigned to them in these Acts.