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State of Jharkhand - Section

Section 42 in Jharkhand Excise (Country Liquor Manufacturing, Bottling and Storage) Rules, 2018

42. The strength, pack size & colour of bottles of Plain/Flavoured/Spiced Country Liquor to be sold by wholesale/retail sale.

- It shall be according with the following table -
SI No. Kind of Liquor Strength of the liquor Pack size of the liquor Colour of the bottled for packing
1 Plain/Flavoured/Spiced Country Liquor 750UP 600 ML, 300 ML & 200 ML Transparent White
2 Plain/Flavoured/Spiced Country Liquor 600UP 600 ML, 300 ML & 200 ML Light Green
3 Plain/Flavoured/Spiced Country Liquor 400UP 600 ML, 300 ML & 200 ML Dark Brown
Explanation : Country liquor manufactured in labeled and capsuled bottles shall be at prescribed strength by the Government. The strength shall be subject to within a range of 0.1% V/v above or below such prescribed strength as determined by the hydrometer after considering allowance for water obscuration, if any.