Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 261] [Entire Act] State of Gujarat - Subsection Section 261(4) in The Gujarat Panchayats Act, 1993 (4)In other respects the provisions of this Act shall, mutatis muatandis, apply to the interim village panchayat and its members.
