Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act] State of Gujarat - Subsection Section 18(2)(iii) in Gujarat University (Amendment) Act, 1972 (iii)to make Regulations for the standard of passing the relevant examinations in the Faculty and for awarding classes at such examinations;