Section 60 in The Sakri Canals Irrigation Rules, 1952
60.
The Chief Engineer shall exercise a general control over the proceedings of all officers in charge of Irrigation and Revenue works of the Sakri Canals.The AppendixForm II[See Rule 3 (2)]Application for a Kharif season leaseMauza ..............., Parganas .................., Distributary ................. (Ahar No. ........)
