Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 1 in The Foreign Trade (Regulation) Rules, 1993 1. Short title and commencement. - (1) These rules may be called The Foreign Trade (Regulation) Rules, 1993. (2)They shall come into force on the date2 of their publication in the Official Gazette.
