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Chattisgarh High Court

Digambar Kumar Kashyap vs State Of Chhattisgarh And Ors. 101 ... on 10 September, 2018

               HIGH COURT OF CHHATTISGARH AT BILASPUR
                                     Order Sheet
                          Writ Petition (S) No. 1690 of 2014
             Digambar Kumar Kashyap Vs. State of Chhattisgarh & Others




10/09/2018

List this case on 27.10.2018.

Sd/-

(P. Sam Koshy) JUDGE sharad