Section 1 in The Mineral Products (Additional Duties Of Excise And Customs) Act, 1958
1. Short title and commencement.-
(1)This Act may be called the Mineral 1[Products] (Additional Duties of Excise and Customs) Act, 1958.(2)It shall be deemed to have come into force on the twentieth day of May, 1958.Prior to amendment by Act 41 of 1964, Section 1 read as:
