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Chattisgarh High Court

Firat Ram vs State Of Chhattisgarh on 20 March, 2019

Author: Prashant Kumar Mishra

Bench: Prashant Kumar Mishra

                                 1

                                                                NAFR

       HIGH COURT OF CHHATTISGARH, BILASPUR

                      WPC No. 941 of 2019

1. Firat Ram S/o Shri Kuduram Manjhi Aged About 65 Years R/o Village
   Odkakan, Police Station And Tahsil Bilaigarh, District Balodabazar
   -Bhatapara Chhattisgarh.

2. Gendram S/o Shri Deoram Satnami Aged About 53 Years R/o Village
   Odkakan, Police Station And Tahsil Bilaigarh, District Balodabazar
   -Bhatapara Chhattisgarh.

3. Kanta S/o Shri Shridhar Satnami Aged About 63 Years R/o Village
   Odkakan, Police Station And Tahsil Bilaigarh, District Balodabazar
   -Bhatapara Chhattisgarh.

4. Malikram S/o Shri Santram Marar Aged About 56 Years R/o Village
   Odkakan, Police Station And Tahsil Bilaigarh, District Balodabazar
   -Bhatapara Chhattisgarh.

5. Mahettar S/o Shri Baladram Satnami Aged About 55 Years R/o Village
   Odkakan, Police Station And Tahsil Bilaigarh, District Balodabazar
   -Bhatapara Chhattisgarh.

6. Ghansyam S/o Shri Tirith Satnami Aged About 52 Years R/o Village
   Odkakan, Police Station And Tahsil Bilaigarh, District Balodabazar
   -Bhatapara Chhattisgarh.

7. Chhayaram S/o Shri Tengna Aged About 58 Years R/o Village Odkakan,
   Police Station And Tahsil Bilaigarh, District Balodabazar -Bhatapara
   Chhattisgarh.

8. Nandram S/o Shri Shobharam Satnami Aged About 85 Years R/o
   Village Odkakan, Police Station And Tahsil Bilaigarh, District
   Balodabazar -Bhatapara Chhattisgarh.

9. Gopal S/o Shri Sadhuram Marar Aged About 38 Years R/o Village
   Odkakan, Police Station And Tahsil Bilaigarh, District Balodabazar
   -Bhatapara Chhattisgarh.

10.Malikram S/o Shri Ganesh Marar Aged About 62 Years R/o Village
   Odkakan, Police Station And Tahsil Bilaigarh, District Balodabazar
   -Bhatapara Chhattisgarh.

11.Lachchhiram S/o Shri Pukram Satnami Aged About 64 Years R/o
   Village Odkakan, Police Station And Tahsil Bilaigarh, District
   Balodabazar -Bhatapara Chhattisgarh.
                                 2

12.Jayram S/o Shri Korba Satnami Aged About 54 Years R/o Village
   Odkakan, Police Station And Tahsil Bilaigarh, District Balodabazar
   -Bhatapara Chhattisgarh.

13.Mohit S/o Shri Parasram Satnami Aged About 61 Years R/o Village
   Odkakan, Police Station And Tahsil Bilaigarh, District Balodabazar
   -Bhatapara Chhattisgarh.

14.Jagdish S/o Shri Dhaniram Satnami Aged About 53 Years R/o Village
   Odkakan, Police Station And Tahsil Bilaigarh, District Balodabazar
   -Bhatapara Chhattisgarh.

15.Prabhulal S/o Shri Dhaniram Satnami Aged About 40 Years R/o Village
   Odkakan, Police Station And Tahsil Bilaigarh, District Balodabazar
   -Bhatapara Chhattisgarh.

16.Mohanlal S/o Shri Anandram Satnami Aged About 63 Years R/o
   Village Odkakan, Police Station And Tahsil Bilaigarh, District
   Balodabazar -Bhatapara Chhattisgarh.

17.Lalitram S/o Shri Parasram Satnami Aged About 70 Years R/o Village
   Odkakan, Police Station And Tahsil Bilaigarh, District Balodabazar
   -Bhatapara Chhattisgarh.

18.Jogunu S/o Shri Parasram Satnami Aged About 65 Years R/o Village
   Odkakan, Police Station And Tahsil Bilaigarh, District Balodabazar
   -Bhatapara Chhattisgarh.

19.Chotelal S/o Shri Birbal Satnami Aged About 48 Years R/o Village
   Odkakan, Police Station And Tahsil Bilaigarh, District Balodabazar
   -Bhatapara Chhattisgarh.

20.Dasiram S/o Shri Bodram Satnami Aged About 80 Years R/o Village
   Odkakan, Police Station And Tahsil Bilaigarh, District Balodabazar
   -Bhatapara Chhattisgarh.

21.Pawan Kumar S/o Shri Ishwar Prasad Satnami Aged About 37 Years
   R/o Village Odkakan, Police Station And Tahsil Bilaigarh, District
   Balodabazar -Bhatapara Chhattisgarh.

22.Janeram S/o Shri Anandram Satnami Aged About 75 Years R/o Village
   Odkakan, Police Station And Tahsil Bilaigarh, District Balodabazar
   -Bhatapara Chhattisgarh.

23.Damru S/o Shri Kheluram Satnami Aged About 35 Years R/o Village
   Odkakan, Police Station And Tahsil Bilaigarh, District Balodabazar
   -Bhatapara Chhattisgarh.
                                 3

24.Puniram S/o Shri Tengna Marar Aged About 80 Years R/o Village
   Odkakan, Police Station And Tahsil Bilaigarh, District Balodabazar
   -Bhatapara Chhattisgarh.

25.Patwari S/o Shri Ghasiya Satnami Aged About 59 Years R/o Village
   Odkakan, Police Station And Tahsil Bilaigarh, District Balodabazar
   -Bhatapara Chhattisgarh.

26.Manmohan S/o Shri Dasiram Satnami Aged About 60 Years R/o
   Village Odkakan, Police Station And Tahsil Bilaigarh, District
   Balodabazar -Bhatapara Chhattisgarh.

27.Mohanlal S/o Shri Pila Marar Aged About 70 Years R/o Village
   Odkakan, Police Station And Tahsil Bilaigarh, District Balodabazar
   -Bhatapara Chhattisgarh.

28.Karmu S/o Shri Birbal Satnami Aged About 61 Years R/o Village
   Odkakan, Police Station And Tahsil Bilaigarh, District Balodabazar
   -Bhatapara Chhattisgarh.

29.Baratram S/o Shri Jhanko Gada, Aged About 65 Years R/o Village
   Odkakan, Police Station And Tahsil Bilaigarh, District Balodabazar
   -Bhatapara Chhattisgarh.

30.Jivanlal S/o Shri Rajaram Marar Aged About 41 Years R/o Village
   Odkakan, Police Station And Tahsil Bilaigarh, District Balodabazar
   -Bhatapara Chhattisgarh.

31.Jagnathiya S/o Shri Bodram Satnami Aged About 67 Years R/o Village
   Odkakan, Police Station And Tahsil Bilaigarh, District Balodabazar
   -Bhatapara Chhattisgarh.

32.Dashrath S/o Shri Khiyaram Satnami Aged About 49 Years R/o Village
   Odkakan, Police Station And Tahsil Bilaigarh, District Balodabazar
   -Bhatapara Chhattisgarh.

33.Khorbahara S/o Shri Bishahu Manjhi Aged About 51 Years R/o Village
   Odkakan, Police Station And Tahsil Bilaigarh, District Balodabazar
   -Bhatapara Chhattisgarh.

34.Chaitram S/o Shri Jugturam Satnami Aged About 50 Years R/o Village
   Odkakan, Police Station And Tahsil Bilaigarh, District Balodabazar
   -Bhatapara Chhattisgarh.

35.Omprakash S/o Shri Agardas Satnami Aged About 52 Years R/o Village
   Odkakan, Police Station And Tahsil Bilaigarh, District Balodabazar
   -Bhatapara Chhattisgarh.
                                 4

36.Budlu S/o Shri Jhaduram Marar Aged About 52 Years R/o Village
   Odkakan, Police Station And Tahsil Bilaigarh, District Balodabazar
   -Bhatapara Chhattisgarh.

37.Dhanaram S/o Shri Dharamdas Satnami Aged About 67 Years R/o
   Village Odkakan, Police Station And Tahsil Bilaigarh, District
   Balodabazar -Bhatapara Chhattisgarh.

38.Ashok Kumar S/o Shri Manglchand Satnami Aged About 52 Years R/o
   Village Odkakan, Police Station And Tahsil Bilaigarh, District
   Balodabazar -Bhatapara Chhattisgarh.

39.Malikram S/o Shri Anandram Satnami Aged About 63 Years R/o
   Village Odkakan, Police Station And Tahsil Bilaigarh, District
   Balodabazar -Bhatapara Chhattisgarh.

40.Rijbai D/o Shri Dhaniram Satnami Aged About 60 Years R/o Village
   Odkakan, Police Station And Tahsil Bilaigarh, District Balodabazar
   -Bhatapara Chhattisgarh.

41.Deriha S/o Shri Baratram Satnami Aged About 58 Years R/o Village
   Odkakan, Police Station And Tahsil Bilaigarh, District Balodabazar
   -Bhatapara Chhattisgarh.

42.Mangluram S/o Shri Sahasram Satnami Aged About 52 Years R/o
   Village Odkakan, Police Station And Tahsil Bilaigarh, District
   Balodabazar -Bhatapara Chhattisgarh.

43.Maniram S/o Shri Dhaniram Yadav Aged About 68 Years R/o Village
   Odkakan, Police Station And Tahsil Bilaigarh, District Balodabazar
   -Bhatapara Chhattisgarh.

44.Kesho S/o Shri Hariram Satnami Aged About 41 Years R/o Village
   Odkakan, Police Station And Tahsil Bilaigarh, District Balodabazar
   -Bhatapara Chhattisgarh.

45.Aghori Ram S/o Shri Naththuram Satnami Aged About 61 Years R/o
   Village Odkakan, Police Station And Tahsil Bilaigarh, District
   Balodabazar -Bhatapara Chhattisgarh.

46.Ghasiram S/o Shri Daniram Marar Aged About 48 Years R/o Village
   Odkakan, Police Station And Tahsil Bilaigarh, District Balodabazar
   -Bhatapara Chhattisgarh.

47.Firatram S/o Shri Dasaram Satnami Aged About 57 Years R/o Village
   Odkakan, Police Station And Tahsil Bilaigarh, District Balodabazar
   -Bhatapara Chhattisgarh.
                                 5

48.Savitri W/o Shri Jagnatiya Satnami Aged About 61 Years R/o Village
   Odkakan, Police Station And Tahsil Bilaigarh, District Balodabazar
   -Bhatapara Chhattisgarh.

49.Khiyeram S/o Shri Besram Satnami Aged About 68 Years R/o Village
   Odkakan, Police Station And Tahsil Bilaigarh, District Balodabazar
   -Bhatapara Chhattisgarh.

50.Guharam S/o Shri Naththuram Satnami Aged About 40 Years R/o
   Village Odkakan, Police Station And Tahsil Bilaigarh, District
   Balodabazar -Bhatapara Chhattisgarh.

51.Lalmani S/o Shri Baratram Satnami Aged About 38 Years R/o Village
   Odkakan, Police Station And Tahsil Bilaigarh, District Balodabazar
   -Bhatapara Chhattisgarh.

52.Ishwer S/o Shri Ramprasad Satnami Aged About 60 Years R/o Village
   Odkakan, Police Station And Tahsil Bilaigarh, District Balodabazar
   -Bhatapara Chhattisgarh.

53.Dipesh S/o Shri Ramprasad Satnami Aged About 36 Years R/o Village
   Odkakan, Police Station And Tahsil Bilaigarh, District Balodabazar
   -Bhatapara Chhattisgarh.

54.Kiratan S/o Shri Hariram Satnami Aged About 55 Years R/o Village
   Odkakan, Police Station And Tahsil Bilaigarh, District Balodabazar
   -Bhatapara Chhattisgarh.

55.Ramprasad S/o Shri Samaru Satnami Aged About 58 Years R/o Village
   Odkakan, Police Station And Tahsil Bilaigarh, District Balodabazar
   -Bhatapara Chhattisgarh.

56.Prabhudyal S/o Shri Dilip Mrar Aged About 48 Years R/o Village
   Odkakan, Police Station And Tahsil Bilaigarh, District Balodabazar
   -Bhatapara Chhattisgarh.

57.Ravikumar S/o Shri Sadhuram Satnami Aged About 29 Years R/o
   Village Odkakan, Police Station And Tahsil Bilaigarh, District
   Balodabazar -Bhatapara Chhattisgarh.

58.Mohitram S/o Shri Jhaduram Marar Aged About 63 Years R/o Village
   Odkakan, Police Station And Tahsil Bilaigarh, District Balodabazar
   -Bhatapara Chhattisgarh.

59.Johitram S/o Shri Jhaduram Marar Aged About 60 Years R/o Village
   Odkakan, Police Station And Tahsil Bilaigarh, District Balodabazar
   -Bhatapara Chhattisgarh.
                                   6

60.Durbila Singh S/o Shri Ghasiya Satnami Aged About 60 Years R/o
   Village Odkakan, Police Station And Tahsil Bilaigarh, District
   Balodabazar -Bhatapara Chhattisgarh.

61.Kartik S/o Shri Tulsiram Satnami Aged About 68 Years R/o Village
   Odkakan, Police Station And Tahsil Bilaigarh, District Balodabazar
   -Bhatapara Chhattisgarh.

62.Bhagirathi S/o Shri Nirmal Satnami Aged About 63 Years R/o Village
   Odkakan, Police Station And Tahsil Bilaigarh, District Balodabazar
   -Bhatapara Chhattisgarh.

63.Jhaduram S/o Shri Kartikram Satnami Aged About 80 Years R/o
   Village Odkakan, Police Station And Tahsil Bilaigarh, District
   Balodabazar -Bhatapara Chhattisgarh.

64.Devnarayan S/o Shri Sukhro Marar Aged About 59 Years R/o Village
   Odkakan, Police Station And Tahsil Bilaigarh, District Balodabazar
   -Bhatapara Chhattisgarh.

65.Shivdas S/o Shri Dharamdas Satnami Aged About 55 Years R/o Village
   Odkakan, Police Station And Tahsil Bilaigarh, District Balodabazar
   -Bhatapara Chhattisgarh.

66.Moolchand S/o S/o Shri Dharmdas Satnami Aged About 58 Years R/o
   Village Odkakan, Police Station And Tahsil Bilaigarh, District
   Balodabazar -Bhatapara Chhattisgarh.

67.Anuj S/o Shri Mayaram Satnami Aged About 42 Years R/o Village
   Odkakan, Police Station And Tahsil Bilaigarh, District Balodabazar
   -Bhatapara Chhattisgarh.

68.Samaru S/o Shri Ganesh Satnami Aged About 53 Years R/o Village
   Odkakan, Police Station And Tahsil Bilaigarh, District Balodabazar
   -Bhatapara Chhattisgarh.

69.Dukalu S/o Shri Jhaduram Marar Aged About 54 Years R/o Village
   Odkakan, Police Station And Tahsil Bilaigarh, District Balodabazar
   -Bhatapara Chhattisgarh.

                                                           ---- Petitioner

                               Versus

1. State Of Chhattisgarh Through The Secretary Agriculture And Bio
   Technology Department Mantralaya Mahanadi Bhawan Capital
   Complex New Raipur District Raipur Chhattisgarh.

2. Collector Balodabazar, District Balodabazar - Bhatapara, Chhattisgarh.
                                         7

   3. Iffco Tokiyo General Insurance Company Limited Shop No. 205,
       Second Floor, Silver Plaza Building, Ring Road No.1, Mahaveer Nagar
       Raipur, District Raipur Chhattisgarh.

   4. Jila Sahakari Kendriya Bank Maryadit Raipur, Head Office Raipur,
       District Raipur Chhattisgarh.

   5. Manager Gramin Sewa Sahakari Samiti Sarsiwan Registration No. 1457
      Sarsiwan District Balodabazar Bhatapara Chhattisgarh.

                                                                ---- Respondent

For Petitioners : Shri Sunil Sahu, Advocate. For Respondent/State : Shri Anmol Sharma, Panel Lawyer.

Hon'ble Shri Justice Prashant Kumar Mishra Order On Board 20/03/2019 :

1. Learned counsel for the petitioners would submit that the petitioners are farmers of village Odkakan, Janpad Panchayat Bilaigarh. The crops grown by the petitioners are insured under the scheme of Central Government namely, "Pradhanmantri Fasal Bima Yojna" but due to short rainfall in the year 2017 in the region, there is situation of drought in the area and yield of the crops in the area is less than 25%. He further submits that in the similarly situated villages, the farmers have already been given the benefit of crop insurance but the petitioners have not been extended the benefit of crop insurance, for which they have made a representation to the Collector, Baloda Bazar, but the same has not been considered and decided till date, therefore, a direction may be issued to the Collector, Baloda Bazar to consider and decide the same 8 expeditiously.
2. Prayer appears to be fair and reasonable and the same is accordingly allowed.
3. Be that as it may, the Collector, Baloda Bazar is directed to consider and decide the petitioners' representation in accordance with law expeditiously, preferably within a period of 45 days from the date of receipt of certified copy of this order. The petitioners are also at liberty to supply additional material/documents before the Collector in support of their cases.
4. With the aforesaid observations/directions, the Writ Petition stands disposed of.

Sd/-

Judge (Prashant Kumar Mishra) Barve