Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Punjab - Subsection Section 2(122) in Punjab Urban Planning and Development Building Rules, 2018 (122)"miniplex" means an integrated entertainment and shopping centre having maximum four cinema halls with maximum total seating capacity not exceeding 999 seats;
