Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 10 in The U.P. Subordinate Forest (Rangers, Deputy Rangers and Foresters) Service Rules, 1951

10.

Appointments by promotion under the provisions of Rules 5 (a) (1), 5 (b) (1), 5 (c) (1) (i) and (ii) shall be by seniority subject to the rejection of the unfit.