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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Gujarat - Subsection

Section 10(2)(b) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978

(b)under sub-clause (iii) by the Chairman of the University Grants Commission, it shall be lawful for the Chancellor to nominate a person to be a member of the Committee in any such case.]