Section 28(2) in The Himachal Pradesh National Law University Act, 2016
(2)The Selection Committee shall consist of the following members, namely :-(a)the Vice-Chancellor;(b)the Head of the Department concerned, if any, who is not lower in rank than that of the post for which selection is to be made;(c)where an appointment is to be made to any academic post, three experts nominated by the Vice-Chancellor from amongst a panel of names recommended by the Academic Council; and(d)Where appointment is to be made to any administrative post, three experts in the fields of University administration, nominated by the Vice-Chancellor from amongst a panel of names recommended by the Executive Council.
