Section 16(2)(d) in Telangana Infectious Diseases Act, 1950
(d)power to take such measures as may be necessary,-(i)in respect of, or in relation to, persons exposed to infection from any infectious disease, or likely to infect other persons with any such disease, and(ii)in respect of, or in relation to, articles exposed to infection from any infectious disease, or likely to infect persons with any such disease,