Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Uttar Pradesh - Subsection Section 2(n) in U.P. Self-Financed Independent Schools (Fee Regulation) Act, 2018 (n)"Management Committee" means the body of persons of a recognised school autherised by competent body/authority to manage the functioning of that School;
