Allahabad High Court
Het Kishan vs State Of U.P. & Others on 19 January, 2010
Author: V.K. Shukla
Bench: V.K. Shukla
Court No. - 21 Case :- WRIT - C No. - 49305 of 2009 Petitioner :- Het Kishan Respondent :- State Of U.P. & Others Petitioner Counsel :- Sushil Kumar Respondent Counsel :- C.S.C.,G.R.S. Pal,Vijendra Singh Hon'ble V.K. Shukla J.
List after ten days on 10.02.2010. On the said date record on the basis of which impugned action has been taken shall be produced before the Court through learned Standing Counsel.
Order Date :- 19.1.2010 SRY