Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(24)] [Section 2] [Entire Act] State of Goa - Subsection Section 2(24)(a) in The Goa, Daman and Diu Shops and Establishments Act, 1973 (a)any remuneration payable under any settlement between the parties or order of a tribunal or court;