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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Madhya Pradesh - Subsection

Section 31(1) in The M.P. Bhumi Vikas Rules, 1984

(1)Neither the granting of the permit nor the approval of drawings and specifications, nor inspections made by the Authority during erection of the building shall in any way relieve the owner of such building from full responsibility tor carrying out the work in accordance with the requirements of these rules.