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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Odisha - Subsection

Section 14(b) in The Orissa Cattle and Poultry Feed (Regulation) Act, 1979

(b)cancelling or suspending a licence, may, within sixty days from the date of communication of the order, prefer an appeal to the Secretary to the State Government in the Animal Husbandry Department whose decision thereon shall be final.