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[Cites 0, Cited by 0] [Section 20(5)] [Section 20] [Entire Act]

State of Punjab - Subsection

Section 20(5)(iii) in Employees' State Insurance (Punjab Medical Benefit) Rules, 1953

(iii)A member of the Medical Service Committee may resign his office by notice in writing to the State Government and the seat shall fall vacant on acceptance of the resignation.