Orissa High Court
M/S. Maa Arnnapurna Cashew vs Sales Tax Officer on 17 November, 2022
Author: M.S. Raman
Bench: M.S. Raman
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.22034 of 2015
M/s. Maa Arnnapurna Cashew .... Petitioner
Industry, Ganjam
Ms. Kajal Sahoo, Advocate
-versus-
Sales Tax Officer, Ganjam II Circle, .... Opposite Parties
Berhampur and another
Mr. S. K. Pradhan, Additional Standing Counsel for Revenue
Department
CORAM:
THE CHIEF JUSTICE
JUSTICE M.S. RAMAN
ORDER
Order No. 17.11.2022
04. At the request of learned counsel for the Petitioner, list on 25th January, 2023.
(Dr. S. Muralidhar) Chief Justice (M.S. Raman) Judge M. Panda