Section 141(iii) in Rajasthan Land Revenue (Land Records) Rules, 1957
(iii)The memoranda from the Registration office will be sent to the Inspector, who will distribute them to the various Patwaris for entering in the Mutation Register in the usual way. The information in the memoranda is sufficient to enable the Patwari to enter the transfer in this Register of Mutation as soon as he receives them without reference to the transfer.