Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 9 in The Orissa Marine Fishing Regulation Rules, 1983

9. Renewal of licence.

- Every application for renewal of licence shall be made by the owner along with the money receipt, supporting deposit of licence fee as per provision under Rule 8 to the authorised officer of the area concerned on or before 30th June of each year.